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[Cites 0, Cited by 0] [Section 479(1)] [Section 479] [Entire Act]

State of West Bengal - Subsection

Section 479(1)(b) in Kolkata Municipal Corporation Act, 1980

(b)by public notice, give such directions to be observed by the public or by any class or section of the public, as he thinks necessary to prevent the outbreak or spread of the disease: