Section 3(k) in Bye-Laws of Solang Ropeway-cum-Ski Centre, Ski Himalayas Ropeway Pvt. Ltd, an SPV of a Power Himalayas Ltd., at Solang Nallah of Tehsil Manali, Distt. Kullu, Himachal Pradesh bye-laws, 2010
(k)Ticket once sold will not be re-fundable under normal circumstances. The refund will only be granted in case of any reason beyond the control of the promoter company or due to fault on their part.
