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Supreme Court - Daily Orders

In Re The Waqf (Amendment) Act, 2025 (1) vs Mr. Tushar Mehta on 1 December, 2025

Author: Dipankar Datta

Bench: Dipankar Datta

     ITEM NO.62                          COURT NO.8                SECTION X

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

                                Writ Petition(s)(Civil) No.276/2025

     IN RE THE WAQF (AMENDMENT) ACT, 2025 (1)


     [ONLY IA NOS. 307847/2025,261895/2025 & 264695/2025 IN W.P.(C)
     276/2025 AND IA NO. 252745/25 IN WP(C) NO. 269/25 AND IA NO.
     255814/2025 IN W.P.(C) No. 284/2025 ARE LISTED UNDER THIS ITEM]
     I.A. No.307847/2025-APPROPRIATE ORDERS/DIRECTIONS
     I.A. No.264695/2025-APPROPRIATE ORDERS/DIRECTIONS
     I.A. No.261895/2025-APPROPRIATE ORDERS/DIRECTIONS

     WITH

     W.P.(C) No.269/2025 (PIL-W)
     IA No.252745/2025-CLARIFICATION/DIRECTION

     W.P.(C) No. 284/2025 (X)
     I.A. No.255814/2025-APPROPRIATE ORDERS/DIRECTIONS

     Date : 01-12-2025 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE DIPANKAR DATTA
                         HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH


     For Petitioner(s) :Dr. Abhishek Manu Singhvi, Sr. Adv.
                        Mr. M. R. Shamshad, Sr. Adv.
                        Mr. Amit Bhandari, Adv.
                        Mr. Talha Abdul Rahman, AOR
                        Mr. M Shaz Khan, Adv.
                        Mr. Faizan Ahmed, Adv.
                        Mr. Arijit Sarkar, Adv.
                        Ms. Priyansha Sharma, Adv.
                        Mr. Sudhanshu Tewari, Adv.
                        Mr. Rafid Akhter, Adv.

                                   Mr. Kapil Sibal, Sr. Adv.
                                   Mr. Fuzail Ahmad Ayyubi, AOR
                                   Mr. Ibad Mushtaq, Adv.
                                   Ms. Rupali Samuel, Adv.
Signature Not Verified
                                   Ms. Sumedha, Adv.
                                   Ms. Akanksha Rai, Adv.
Digitally signed by
rashmi dhyani pant
Date: 2025.12.03
18:31:38 IST
Reason:                            Ms. Gurneet Kaur, Adv.
                                   Mr. Hasan Raza Khan, Adv.


                                                 1
                   Mr. Nizam Pasha, Adv.
                   Mr. Lzafeer Ahmad B. F., AOR
                   Ms. Awstika Das, Adv.
                   Mr. Mushtaq Salim, Adv.
                   Mr. Madhav Deepak, Adv.
                   Mr. Sidharth Kaushik, Adv.
                   Mr. Shubham Arun, Adv.
                   Mr. Arif Ali, Adv.
                   Mr. Sachin Dubey, Adv.


For Respondent(s) :Mr. Tushar Mehta, Solicitor General
                   Mr. K.M. Nataraj, A.S.G.
                   Mr. Vikramjit Banerjee, A.S.G.
                   Mr. S.D. Sanjay, A.S.G.
                   Ms. Aishwarya Bhati, A.S.G.
                   Mr. Raghavendra P. Shankar, A.S.G.
                   Mr. Sudarshan Lamba, AoR, Adv.
                   Mr. K. Parmeshwaran, Adv.
                   Mr. Anil Kaushik, Adv.
                   Mr. P.V. Yogeswaran, Adv.
                   Mr. Karan Lahiri, Adv.
                   Mr. Kanu Agarwal, Adv.
                   Ms. Astha Singh, Adv.
                   Mr. Gaurang Bhushan, Adv.
                   Ms. Sansriti Pathak, Adv.
                   Mr. Sudarshan Lamba, AOR

                   Mr. Chand Qureshi, AOR

                   Mr. Pradeep Kumar Yadav, Adv.
                   Mr. Sanjeev Malhotra, AOR

                   Mr. R. H. A. Sikander, AOR
                   Mr. Jatin Bhatt, Adv.
                   Mr. Kshitij Singh, Adv.
                   Mr. Sikander Raza, Adv.
                   Mr. Sanawar, Adv.
                   Ms. Nujhat Naseem, Adv.

                   Ms. Fauzia Shakil, AOR

                   Mr. S. Wasim A. Qadri, Sr. Adv.
                   Mr. Tamim Qadri, Adv.
                   Mr. Umesh Kumar Ranjan, Adv.
                   Mr. Saeed Qadri, Adv.
                   Mr. Shraveen Kumar Verma, Adv.
                   Mr. Saahil Gupta, Adv.
                   Mr. Danish Ali, Adv.


                                 2
Mrs. Bhavna Kapur, AOR
Mr. Abrar Ahmad, Adv.

Mr. Sadashiv, AOR
Mr. Sachin Agarwal, Adv.
Mr. Pranav Kumar Srivastva, Adv.
Mr. Nishant Sanjay Kumar Singh, Adv.
Mr. Sunil Kumar, Adv.
Ms. Vandana, Adv.
Mr. Devendra Kumar Gupta, Adv.
Mr. Ashish Kumar Pandey, Adv.
Mr. Ashish Singh, Adv.

Mr. Venkata Raghuvamsy D. , AOR

Ms. Shehla Chaudhary, Adv.
Mr. Md. Anas Chaudhary, Adv.
Mr. Mohd. Sharyab Ali, Adv.
Ms. Alia Bano Zaidi, Adv.
Mr. Ansar Ahmad Chaudhary, AOR

Mr. Shivam Jasra, AOR
Mr. Kartik Jasra, Adv.
Ms. Vidhi Sharma, Adv.
Mr. Nakul Khanna, Adv.
Mr. Hari Pratap Singh, Adv.

Mr. Divyam Agarwal, AOR
Mr. Abdul Azeem Kalebudde, AOR

Mr. Vipin Kumar, AOR
Mr. Deepak Goel, Adv.
Mr. D. N.ojha, Adv.
Mr. Deepak Mishra, Adv.
Mr. Bharat Lal Soni, Adv.
Mr. Ashwani Kumar, Adv.
Mr. Sanjeev Kumar, Adv.
Mr. C. K. Sharma, Adv.
Mr. C. P. Singh, Adv.
Mr. Pramod Kumar Singh, Adv.

M/S. Equity Lex Associates, AOR
Mrs. Naghma Imtiaz, Adv.
Mr. Zargham Ahmed, Adv.
Mr. Saif Naseem, Adv.

Mr. Bhakti Vardhan Singh, AOR
Mr. Vikas Singh Jangra, Adv.

Mr. Syed Shahid Hussain Rizvi, AOR


              3
Mr. Zeeshan Rizvi, Adv.
Mr. Nasir Aziz, Adv.

Ms. C. Ankeeta Appanna, AOR
Ms. Madhura Chitnis, Adv.
Mr. Ishit Mahajan, Adv.

Mr. Kailash Prashad Pandey, AOR
Mr. Amit Kumar Chawla, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Mahi Pal Singh, Adv.
Mr. Varun Varma, Adv.
Ms. Manish Chawla, Adv.
Ms. Shreya Jha, Adv.
Ms. Aarushi, Adv.
Mr. Chaman Sharma, Adv.
Mr. Narendra Pal Sharma, Adv.
Mr. Rajesh Singh, Adv.
Mr. Javed Raza, Adv.
Mr. Anupam Kumar, Adv.
Mr. Ashwani Kumar, Adv.
Mr. Kamlesh Kumar Pandey, Adv.
Mr. Raghvendra Pratap Singh, Adv.
Mr. Dilip Kumar, Adv.
Mr. Jatin Malik, Adv.
Mr. Shubham Rajhans, Adv.
Mr. Ishank Ranjan, Adv.
Mr. Prakhar Shukla, Adv.
Mr. Jogender Kumar, Adv.

Ms. Priyanka Prakash , AOR
Applicant-in-person, AOR

Mr. P.v Dinesh, Sr. Adv.
Mr. Subhash Chandran K.r, AOR
Ms. Anna Ommen, Adv.
Ms. Krishna L R, Adv.
Mr. Anirudh K P, Adv.
M/s Krs Associates, Adv.

Mr. Rajesh Gulab Inamdar, AOR
Mr. Shashwat Anand, Adv.
Ms. Sehrish Naz Fazal, Adv.
Ms. Sheena Taqui, Adv.
Mr. Vasim Lalsa Shaikh, Adv.

Mr. Md. Sadath Hussain, AOR
Mr. D. L. Chidananda, AOR

Mr. Tushar Mehta, Solicitor General


              4
Mr. Kanu Agarwal, Adv.
Ms. Deepanwita Priyanka, AOR

Mr. Tushar Mehta, Solicitor General
Mr. Kanu Agarwal, Adv.
Ms. Deepanwita Priyanka, AOR

Mr. Manoj K. Mishra, AOR
Mr. Umesh Dubey, Adv.
Ms. Madhulika, Adv.
Mr. Anand Kumar Rai, Adv.
Mr. Radeesh Kumar Mt, Adv.
Mr. Amulya Dev Mishra, Adv.

Ms. Sneha Sanjay Botwe, AOR
Mr. Siddharth S. Chapalgaonkar, Adv.

Petitioner-in-person, AOR

Mr. Prashant Alai, Adv.
Mr. Kunal Mimani, AOR

Mr. Kausar Raza Faridi, AOR
Mr. Abdulla Naseeh V.t., AOR
Mr. Towseef Ahmad Dar, AOR

Mr. Apoorv Kurup, A.A.G.
Ms. Ankita Sharma, AOR
Mr. Arjun D. Singh, Adv.
Ms. Ishika Neogi, Adv.

Mr. Apoorv Kurup, A.A.G.
Ms. Ankita Sharma, AOR
Mr. Arjun D. Singh, Adv.
Ms. Ishika Neogi, Adv.

Mr. Chandan Kumar, Adv.
Mr. Rajnish Kumar Jha, AOR
Mr. Ravi Raj, Adv.
Mr. Sakal Dev Sharma, Adv.
Mr. Neeraj Srivastava, Adv.
Mr. Vikas Kumar Chaubey, Adv.
Mr. Ramesh Kumar, Adv.

Mr. Aniket Vijay Seth, AOR
Mr. Pravartak Suhas Pathak, AOR

Mr. Chander Uday Singh, Sr. Adv.
Mr. Rajiv Shakdher, Sr. Adv.
Mr. Rauf Rahim, Sr. Adv.


              5
Mr. Adeel Ahmed, AOR
Mr. Mujeeb Ur Rahman, Adv.
Mr. Rahamathulla Kothwal, Adv.
Mr. Abdur Razzaque Bhuyan, Adv.
Mr. Elias Ahmed, Adv.
Ms. Siddika Aisha, Adv.
Mr. M Huzaifa, Adv.
Mr. Mohammad Mobashshir Aneeq, Adv.
Ms. Taqdees Fatima, Adv.
Mr. Karan Khetani, Adv.
Ms. Bidya Mohanty, Adv.
Mr. Jonathan Ivan Rajan, Adv.
Ms. Maithili Moonda, Adv.
Mr. Ali Rahim, Adv.
Mr. Mohd Ghouse Muddin Khan, Adv.
Mr. Jahangir Iqbal, Adv.
Ms. Katyayani Suhurd, Adv.
Mr. Aamir Hussain, Adv.
Mr. Raja Chatterjee, Adv.
Mr. Piyush Sachdev, Adv.
Ms. Riya Dutta, Adv.
Ms. Shweta, Adv.

Mr. Syed Mehdi Imam, AOR
Mr. Mohd Parvez Dabas, Adv.
Mr. Uzmi Jamil Husain, Adv.
Mr. Mohd Noorullah, Adv.
Mr. Tabrez Ahmad, Adv.
Mr. Atif Suhrawardy, Adv.
Mr. Mohd. Amir Dabas, Adv.

Mr. Abid Ali Beeran P, AOR
Mr. Sarath S Janardanan, Adv.
Mr. Saswat Adhyapak, Adv.
Ms. Namita Kumari, Adv.

Mr. Vaibhav Choudhary, AOR

Mr. Shridhar Pottraju, Sr. Adv.
Ms. Pratima Nain Lakra, AOR
Ms. Mahima Pandey, Adv.
Mr. Vikas Lakra, Adv.
Mr. Chandan Prajapati, Adv.
Mr. Aditya Sharma, Adv.
Mr. Shailendra Kumar Mishra, Adv.
Mr. Shreeyas U Lalit, Adv.
Mr. Aakash Dikshit, Adv.

Mr. Barun Kumar Sinha, Adv.
Mrs. Pratibha Sinha, Adv.


              6
Mr. Sneh Vardan, Adv.
Mr. Bhuwan Raj, AOR
Mr. Ashutosh Rana, Adv.

Dr. Menaka Guruswamy, Sr. Adv.
Ms. Neha Rathi, AOR
Ms. Kajal Giri, Adv.
Ms. Somya Kumari, Adv.

Dr. Sunil Kumar, Adv.
Mr. Rajiv Mangla, AOR
Ms. Mohini Kumari, Adv.
Mr. Prince Raj, Adv.
Ms. Monika, Adv.
Mr. Hrithik Jarodia, Adv.

Mr. Prabhat Kumar, AOR
Miss     Jaswanthi. A, AOR
Miss Shivangi Anand, AOR

Mr. Salman Khurshid, Sr. Adv.
Mr. S. G. Hhasnain, Adv.
Mr. Aftab Ali Khan, AOR
Mr. M. Z. Chaudhary, Adv.
Mr. Rahat Ali Chaudhary, Adv.

Mr. Sriram P., AOR

Mr. Barun Kumar Sinha, Adv.
Mrs. Pratibha Sinha, Adv.
Mr. Sneh Vardan, Adv.
Mr. Bhuwan Raj, AOR
Mr. Ashutosh Rana, Adv.

Mr. Ranjay Kumar Dubey, AOR

Mr. Manas P Hameed, Adv.
Ms. Ipsita Ojal, Adv.
Mr. Anil Kumar K P, Adv.
Ms. Mariyamma A. K., AOR

Ms. Akansha, AOR
Mr. Naman Raj Singh, Adv.
Ms. Anjali Saxena, Adv.
Mr. Kabir Singh, Adv.
Dr. Amardeep Gaur, Adv.

Dr. Sunil Kumar Agarwal, AOR
Mr. P. V. Raghunandan Kooperia, Adv.
Mr. Sachin Kumar Srivastava, Adv.


              7
Mr. Amarjeet Sahani, Adv.
Ms. Shweta Bhardwaj, Adv.
Ms. Shelly Dutta, Adv.
Mr. Daleep Singh, Adv.
Mrs. Mamta Singh, Adv.

Mr. Praveen Agrawal, AOR
Mr. Sameer Shrivastava, AOR
Mr. Shwetank Sailakwal, AOR

Mr. Waseem Akhtar Khan, AOR

Mr. Ranjay Kumar Dubey, AOR
M/S. Ag Veritas Law, AOR
Mr. Sandeep Singh, AOR

Mr. Ravi Shankar Jandhyala, Sr. Adv.
Ms. Aarati Sah, Adv.
Mr. Animesh Shukla, Adv.
Mr. Kumar Abhishek, Adv.
Ms. Neha Rai, AOR

Mr. Nem Pal Singh, AOR
Mr. Avnish Kumar Tyagi, Adv.
Mr. Mahendra Kumar, Adv.
Mr. Pawan Kumar, Adv.
Mr. Jogender Kumar, Adv.
Mr. Jitendra Kumar, Adv.
Mr. Honey Sharma, Adv.
Mr. Kamlesh Kumar Pandey, Adv.
Mr. Raghavendra Pratap Singh, Adv.
Mr. Dinesh Bahadur Singh, Adv.

Mr. Aslam Ahmed Jamal, AOR
Ms. Shabiesta Nabi, Adv.
Mr. Raees Ahmad, Adv.
Mr. Rohit Jain, Adv.
Mr. Saleem Malik, Adv.
Ms. Shavana, Adv.
Mr. Mohd Ashaab, Adv.
Ms. Afsar Jahan, Adv.
Ms. Farha Naaz, Adv.
Mr. Md. Hassamul Haque, Adv.
Mr. Satyapal Singh, Adv.
Mr. Tasleem Arif, Adv.
Mr. Kamal Akhtar, Adv.
Mr. Satya Prakash Gautam, Adv.
Mr. Kafeel Ahmad, Adv.
Mr. Mohd Riyaz, Adv.



              8
Mr. Sumeet Pushkarna, Sr. Adv.
Mr. Jitendra Kumar, AOR
Mr. Mm Singh, Adv.
Mr. Ankur Mehta, Adv.

Mr. Varun Dev Mishra, AOR

Mr. Mrinal Harsh Vardhan, Adv.
Mr. Dawneesh Shaktivats, AOR
Mr. Ali Bin Saif, Adv.
Mr. Kaif Hasan, Adv.
Mr. Mohd Yasin, Adv.
Mr. Aman Sabir Saifi, Adv.

Ms. Vanshaja Shukla, AOR
Mr. Ajay Bahuguna, Adv.
Mr. Siddhant Yadav, Adv.

Mr. Ayush Anand, AOR
Mr. Prashant Rawat, AOR
Mr. Kisalaya Shukla, AOR
Mr. Mohammad Aslam , AOR
Ms. Pinky Behera, AOR

M/S. Ahmadi Law Offices, AOR
Mr. Salman Khurshid, Sr. Adv.
Mr. Shariq Ahmed, Adv.
Mr. Tariq Ahmed, Adv.
Ms. Lubna Naaz, Adv.
Mr. Adnan Yousuf, Adv.
Ms. Sheetal Soni, Adv.

Mr. Kapil Sibal, Sr. Adv.
Mr. Haris Beeran, Adv.
Mr. Azhar Assees, Adv.
Mr. Anand B. Menon, Adv.
Ms. Rizwana R. Raj, Adv.
Mr. Radha Shyam Jena, AOR

Ms. Samapika Biswal, AOR
Ms. Soumya Sannidhanam, Adv.

Ms. Sneha Kalita, AOR

Ms. Preetika Dwivedi, AOR
Mr. Abhisek Mohanty, Adv.
Mr. Ansh Rajauria, Adv.
Mr. Anupam Mishra, Adv.

Mr. Colin Gonsalves, Sr. Adv.


              9
Mr. Manik Gupta, Adv.
Mr. Satya Mitra, AOR

Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Zulfiker Ali P. S, AOR
Ms. Rashmi Singh, Adv.
Mr. Mohammad Thoyyib Hudawai, Adv.
Ms. Lakshmi Sree P., Adv.
Ms. Lebina Baby, Adv.

Mr. Monis Khan, Adv.
Mr. Mohsin Khan, Adv.
Mr. Rashid N. Azam, AOR

Mr. Anurag Ojha, AOR
Mr. Kamlesh Kumar Mishra, Adv.
Ms. Renu, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Vikash Tripathi, Adv.
Ms. Arthana Brahma, Adv.
Ms. Shivani Verma, Adv.

Ms. Nidhi Jaswal, AOR

Mr. S. Sriram, Sr. Adv.
Mr. Gopal Jha, AOR
Mr. Gautham Bhaskar, Adv.
Mr. Praneet Pranav, Adv.
Mr. Alabhya Dhamija, Adv.
Mr. Gobind Kumar, Adv.
Mr. Navneet Kumar, Adv.
Mr. Nimish Arjaria, Adv.
Mr. Paras Bajpai, Adv.
Mr. Umesh Kumar Yadav, Adv.
Ms. Priyanshi Goel, Adv.
Mr. Shreyash Bhardwaj, Adv.
Ms. Shrieesha Sharma, Adv.
Mr. Ram Ji Dwivedi, Adv.
Mr. S. Prasada Rao, Adv.

Mr. Kapil Sibal, Sr. Adv.
Mr. Yashwant Singh, AOR
Mr. Shamim Ahammed, Adv.
Mr. Supratik Sarkar, Adv.
Mr. Arnab Sinha, Adv.
Mr. Imteaz Ahmed, Adv.

Ms. Ritu Reniwal, AOR
Mr. Mahendra Kumawat, Adv.



             10
Mr. Md. Shahid Anwar, AOR
Mr. Md. Shahid Anwar, Adv.
Mr. Syed Rehan, Adv.
Mr. Farhan Khan, Adv.
Mr. Hareesh Ahmad Minhaj, Adv.
Ms. Nikish Kumari, Adv.

Mr. Mansoor Ali, AOR
Mr. Bilal Mansoor, Adv.
Ms. Rubina Jawed, Adv.
Mr. Z.k.faizan, Adv.

Ms. Vanshaja Shukla, AOR
Mr. Ajay Bahuguna, Adv.
Mr. Siddhant Yadav, Adv.

Mr. Nihal Ahmad, AOR

Mr. Shuvodeep Roy, AOR
Mr. Deepayan Dutta, Adv.
Mr. Saurabh Tripathi, Adv.

Mr. Shakti Kanta Pattanaik, AOR
Mr. Anukul Chandra Pradhan, Sr. Adv.
Dr. Neetu Rathore, Advocate, Adv.

Mr. Raavi Yogesh Venkata, AOR
Mr. Kotte Venkata Pawan Kumar, Adv.

Ms. Farhat Jahan Rehmani, AOR

Mr. Arman Roop Sharma, Adv.
Ms. Shimpy Arman Sharma, Adv.
Mr. Mohd.arham, Adv.
Ms. Era Khatana, Adv.
Mr. Ravi Ketan, Adv.
Ms. Saumya Mishra, Adv.
Dr. Vinod Kumar Tewari, AOR

Mr. Shadan Farasat, Sr. Adv.
Mr. Yash S. Vijay, AOR
Mr. Kaustubh Chaturvedi, Adv.
Mr. Harshit Anand, Adv.
Mr. Shikhar Aggarwal, Adv.

Mr. Shuvodeep Roy, AOR
Mr. Deepayan Dutta, Adv.
Mr. Saurabh Tripathi, Adv.

Mr. Zulfiqar Ali Khan, AOR


             11
Mr. M. Dhandapani, Adv.
Mr. Syed Saifullah, Adv.
Mrs. Bilal Khan, Adv.

Mr. Arvind Dattar, Sr. Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Ms. Chitransha Singh Sikarwar, Adv.

Mr. Shridhar Pottraju, Sr. Adv.
Ms. Pratima Nain Lakra, AOR
Ms. Mahima Pandey, Adv.
Mr. Vikas Lakra, Adv.
Mr. Chandan Prajapati, Adv.
Mr. Aditya Sharma, Adv.
Mr. Shailendra Kumar Mishra, Adv.
Mr. Shreeyas U Lalit, Adv.
Mr. Aakash Dikshit, Adv.

Mr. Abdul Qadir Abbasi, AOR

Ms. Srishti Mishra, AOR

M/S. Brajesh Pandey & Associates, AOR

Mr. Rauf Rahim, Sr. Adv.
Mr. Ali Asghar Rahim, Adv.
Mr. Firdous Samim, Adv.
Ms. Gopa Biswas, Adv.
Mr. Hasan Baqri, Adv.
Mr. Azam Khan, Adv.
Mr. Mizanur Rahaman, Adv.
Mr. Wasim Akram, Adv.
Mr. Aravind C., Adv.
Mr. Shekhar Kumar, AOR
Ms. Tania Tamanna, Adv.

Mr. Sanjay R Hegde, Sr. Adv.
Mr. Anas Tanwir, AOR
Mr. Ebad Ur Rahman, Adv.
Ms. Zainab Shaikh, Adv.

Ms. Farhat Jahan Rehmani, AOR

Ms. Mrinal Gopal Elker, AOR



             12
Ms. C. Ankeeta Appanna, AOR
Ms. Madhura Chitnis, Adv.
Mr. Ishit Mahajan, Adv.

Mr. Syed Shahid Hussain Rizvi, AOR
Mr. Zeeshan Rizvi, Adv.
Mr. Nasir Aziz, Adv.

Mr. Ali Chaudhary,, Adv.
Mr. Abuzar Ali,, Adv.
Mr. Shahil Akhter,, Adv.
Mr. Harvinod Singh, Adv.
Ms. Manju Jetley, AOR

Mr. Kaleeswaram Raj, Adv.
Mr. Mohammed Sadique T.a., AOR
Mrs. Thulasi K Raj, Adv.
Ms. Aparna Menon, Adv.
Ms. Chinnu Maria Antony, Adv.

Ms. Samapika Biswal, AOR
Ms. Soumya Sannidhanam, Adv.

Mr. Kapil Sibal, Sr. Adv.
Mr. Haris Beeran, Adv.
Mr. Azhar Assees, Adv.
Mr. Anand B. Menon, Adv.
Ms. Rizwana R. Raj, Adv.
Mr. Shaswat Jena, Adv.
Mr. Usman Ghani Khan, AOR

Mr. Abhishek, AOR
Mr. Mahfooz Ahsan Nazki, AOR

Ms. Farheen Fatma, AOR
Mr. Md Adil Zafar, Adv.
Mr. Mohd Asif, Adv.

Mr. Venkata Raghuvamsy D., AOR

Mr. Sadashiv, AOR
Mr. Sachin Agarwal, Adv.
Mr. Pranav Kumar Srivastva, Adv.
Mr. Nishant Sanjay Kumar Singh, Adv.
Mr. Sunil Kumar, Adv.
Ms. Vandana, Adv.
Mr. Devendra Kumar Gupta, Adv.
Mr. Ashish Kumar Pandey, Adv.
Mr. Ashish Singh, Adv.



             13
Mr. Abhijit Sengupta, AOR
Miss Shriya Gilhotra, AOR

Mr. Manoj K. Mishra, AOR
Mr. Umesh Dubey, Adv.
Ms. Madhulika, Adv.
Mr. Anand Kumar Rai, Adv.
Mr. Radeesh Kumar Mt, Adv.
Mr. Amulya Dev Mishra, Adv.

Mr. Prasanna S., AOR
Ms. Vrinda Bhandari, AOR

Mr. Sahil Srivastava, Adv.
Mr. Prakash Priyadarshi, Adv.
Ms. Rashmi Singh, AOR

Mr. Pv Surendranath, Sr. Adv.
Mr. C. K. Sasi, AOR
Dr. Kk Geetha, Adv.
Ms. Meena K Poulose, Adv.
Mr. Sawan Shukla, Adv.

Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Drishti Rawal, Adv.
Ms. Ishika Gupta, Adv.
Mr. Sarthak Arya, Adv.
Mr. Nikunj Gupta, Adv.
Ms. Seema Sindhu, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
Ms. Sneh Lata Mishra, Adv.
Mr. Abhay Nair, Adv.
Mr. Abhishek Chand, Adv.

Ms. Divya Jyoti Singh, AOR

Mr. Vinay Garg, Sr. Adv.
Mr. P. N. Ravindran, Sr. Adv.
Ms. Kiran Bhardwaj, AOR
Mr. Abhishek Atrey, Adv.
Ms. Ambika Atrey, Adv.
Mr. Awanish Sinha, Adv.
Mr. Ajay Jain, Adv.
Mr. Ajay Singh, Adv.
Ms. Anu Mohla, Adv.
Mrs. Anuradha Rustagi, Adv.
Ms. Prerna, Adv.
Ms. Rishika, Adv.


             14
Mr. Anilendra Pandey, AOR
Mr. Shahid Ali, Adv.
Mr. Nadeem Hussain, Adv.

Ms. G Priyadharshni, Adv.
Mr. Rahul Shyam Bhandari, AOR
Mr. Satyam Pathak, Adv.

Mr. Wajeeh Shafiq, AOR

Mr. P. Wilson, Sr. Adv.
Mr. A. Mariarputham, Sr. Adv.
Mr. Richardson Wilson, Adv.
Mr. Apoorv Malhotra, Adv.
Mr. Lokesh Krishna, Adv.
Mr. Aditya Ojha, Adv.
Mr. Goutham Bhaskar, Adv.
Mr. Aravind A, Adv.
Mr. Saran Raghunandhan, Adv.
Mr. Ankit Sharma, Adv.
Mr. Mridul Gupta, Adv.
Ms. Anuradha Arputham, AOR

M/S. Ram Sankar & Co, AOR
Dr. Ram Sankar, Adv.
Mrs. Harini Ramsankar, Adv.
Mr. S Anand, Adv.
Mr. Sushant Singh, Adv.
Ms. Sujatha Bagadhi, Adv.

Ms. Anu B., AOR
Mr. Bibhuti Krishna, Adv.

Ms. Divya Jyoti Singh, AOR

Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. Akshay Amritanshu, AOR
Ms. Drishti Rawal, Adv.
Ms. Ishika Gupta, Adv.
Mr. Sarthak Arya, Adv.
Mr. Nikunj Gupta, Adv.
Ms. Seema Sindhu, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
Ms. Sneh Lata Mishra, Adv.
Mr. Abhay Nair, Adv.
Mr. Abhishek Chand, Adv.

Mr. Md. Sadath Hussain, AOR


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                       Miss Kanika Singhal, AOR

                       Mr. Ronit Chopra, Adv.
                       Ms. Aditi, Adv.

                       Mr. Vijay Pal, Adv.
                       Mr. Deepankar, Adv.
                       Mr. Umang Tripathi, Adv.
                       Mr. Rakesh Kumar, Adv.
                       Mr. Kailash Pandey, Adv.

                       Mr. Balaji Subramanian, AAG
                       Ms. G. Indira, Adv.
                       Mr. P. Gandeepan, Adv.
                       Ms. Anjali Singh, Adv.
                       Ms. Raniba Pangnila, Adv.
                       Mr. Anurag Kashyap, Adv.
                       Mr. Akash K., Adv.

                       Mr. Iftekar Munshi, Adv.
                       Mr. Ujjwal Singh, Adv.
                       Mr. Ravi Kumar Mehta, Adv.
                       Mr. Ankit Bhatnagar, Adv.
                       Mr. Pritam Singh, Adv.


             UPON hearing the counsel the Court made the following
                                O R D E R

1. Multiple applications have been filed seeking extension of the time period prescribed under Section 3B(1) of the Unified Waqf Management, Empowerment, Efficiency and Development Act, 1995 for filing the details of waqf and the property dedicated to the waqf on the portal and database.

2. Our attention has been drawn to the proviso to sub-section 3B(1) of the said Act which provides as follows:

“Provided that the Tribunal may, on an application made to it by the mutawalli, extend such period of six months under this section for a further period not exceeding six months as it may consider appropriate, if he satisfies the Tribunal that he had sufficient cause for not filing the details of the waqf on the portal within such period.”

3. Since a remedy before the Tribunal is available for seeking extension of 16 time, we dispose of all the applications [I.A. No.307847/2025, I.A. No.261895/2025 & I.A. No.264695/2025 in W.P.(C) 276/2025 and I.A. No.252745/25 in WP(C) NO. 269/25 and I.A. No.255814/2025 in W.P.(C) No.284/2025) by granting liberty to the applicants to approach the Tribunal.

  (RASHMI DHYANI PANT)                                      (SUDHIR KUMAR SHARMA)
 ASST. REGISTRAR-CUM-PS                                       COURT MASTER (NSH)




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