Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(12) in The Gujarat General Clauses Act, 1904 (12)"Commencement" used with reference to an Act, shall mean the day on which the Act comes into force;[*******] [Clause (13) was deleted by Gujarat 15 of 1964, section 4. Schedule]
