Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 71 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 71. The Rules regarding Interview/Personality Test i.e. Rule 21 above shall be applicale to viva- voce/interview held for any selection.
