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State of Rajasthan - Section

Section 39 in The General Rules (Civil), 1986

39. List to accompany all documents whensoever filed.

- The list of documents required by Order VII, Rule 14 and Order XIII, Rule 1 of the Code, shall be in the prescribed form (F. 3) and no document, whensoever produced, shall be received unless accompanied by the said form duly filled up. In the case of a document produced by a witness or person summoned to produce a document, the form shall be supplied by the party at whose instance the document was produced. The list as well as the documents shall be immediately entered in the general index in the prescribed form (F. 4).