Supreme Court - Daily Orders
Shri Ram Chalitar Rajak vs U.O.I on 13 January, 2014
Ð
ITEM NO.46 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No......./2014
CC 20953/2013
(From the judgement and order dated 06/09/2012 in W.P.C.T. No.254 of 2012
of The HIGH COURT OF CALCUTTA)
SHRI RAM CHALITAR RAJAK Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
(With appln(s) for c/delay in filing SLP and c/delay in refiling SLP)
Date: 13/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Subhasish Bhowmick, Adv.
Ms. Niti Luthra, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner seeking an adjournment on the ground of ill health, the matter is adjourned by four weeks.
| (S. K. Rakheja) Court | (Indu Satija) |
|Master |Assistant Registrar |
| | |