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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(4)(e) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(e)any person born in Goa of parents who are foreign citizens provided such person satisfies the requirements of sections 3 and 4 of the Citizenship Act, 1955 (Central Act 57 of 1955);