Himachal Pradesh High Court
Indu Sharma vs . State Of H.P. And Others on 3 July, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Indu Sharma vs. State of H.P. and others CWP No.6029 of 2023 .
03.07.2024 Present: Mr. M.A. Safee , Advocate, for the petitioner.
Mr. Rajat Chauhan, Law Officer, for the respondents.
CWP No.6029 of 2023 & CMP No.11586 of 2023 Reply not filed. Last opportunity of four weeks is granted to file reply, failing which right of the respondents to file reply shall stand closed. List after four weeks.
(Ajay Mohan Goel) Judge July 03, 2024 (Rishi) ::: Downloaded on - 03/07/2024 20:32:52 :::CIS