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Supreme Court - Daily Orders

Cce,Customs & Service Tax Cochin vs M/S Federal Bank Ltd. on 4 February, 2014

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ITEM NO.99                  REGISTRAR COURT.2             SECTION III


             S U P R E M E    C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS
                      CIVIL APPEAL NO(s). 7061 OF 2011
                      BEFORE THE REGISTRAR SUNIL THOMAS



CCE,CUSTOMS & SERVICE TAX COCHIN                    Appellant (s)

                   VERSUS

M/S FEDERAL BANK LTD.                               Respondent(s)

(With orders )

Date: 04/02/2014    This Appeal was called on for hearing today.


For Appellant(s)      Mr.Pramod Kumar Singh,adv.
                      Mr. B. Krishna Prasad,Adv.


For Respondent(s)      Ms.Neelam Saini,adv.
                       Mr. M.P. Vinod,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

Service is complete. Both sides have filed their respective statement of case. It is submitted by both sides that no further steps are required. List the matter before the Hon’ble Court as per rules.

|                           |                       |(Sunil Thomas)      |
|                           |                       |Registrar           |


SB