Supreme Court - Daily Orders
Cce,Customs & Service Tax Cochin vs M/S Federal Bank Ltd. on 4 February, 2014
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ITEM NO.99 REGISTRAR COURT.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 7061 OF 2011
BEFORE THE REGISTRAR SUNIL THOMAS
CCE,CUSTOMS & SERVICE TAX COCHIN Appellant (s)
VERSUS
M/S FEDERAL BANK LTD. Respondent(s)
(With orders )
Date: 04/02/2014 This Appeal was called on for hearing today.
For Appellant(s) Mr.Pramod Kumar Singh,adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Ms.Neelam Saini,adv.
Mr. M.P. Vinod,Adv.
UPON hearing counsel the Court made the following
O R D E R
Service is complete. Both sides have filed their respective statement of case. It is submitted by both sides that no further steps are required. List the matter before the Hon’ble Court as per rules.
| | |(Sunil Thomas) | | | |Registrar | SB