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Delhi High Court - Orders

Simpark Infrastructure Pvt Ltd vs Dlf Limited & Anr on 19 September, 2023

                             $~15
                             *IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CS(OS) 1374/2009
                                       SIMPARK INFRASTRUCTURE PVT LTD                                                      ..... Plaintiff
                                                                            Through:                 Mr. S.D. Singh, Mr. Kamla Prasad,
                                                                                                     Mr. Siddharth Singh, Advs.

                                                                            versus

                                       DLF LIMITED & ANR.                                                                  ..... Defendant
                                                                            Through:                 Mr. Sanjiv Bahl, Mr. Kishan Rawat,
                                                                                                     Mr. Rajan Narain, Advs. for D-1.
                                                                                                     Mr. Arjun Pant, Adv. for D-2.

                                       (Evidence recorded from 2.30 P.M. to 3:50 P.M. - 4 pages)

                             CORAM:
                             JOINT REGISTRAR (JUDICIAL) MS. TYAGITA SINGH, (DHJS)
                                                     ORDER

% 19.09.2023 Matter is taken up through physical hearing as well as video conferencing Reader of this Court is on leave and JJA has been provided by the Establishment Branch.

PW-1 Sh. Raghav Das Mundhra recalled for cross-examination, partly cross-examined but further cross-examination is deferred due to paucity of time.

Be fixed for further cross-examination on 20.09.2023 at 2.30 P.M. TYAGITA SINGH, (DHJS), JOINT REGISTRAR (JUDICIAL) SEPTEMBER 19, 2023/sm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 23:10:01