Delhi High Court - Orders
Simpark Infrastructure Pvt Ltd vs Dlf Limited & Anr on 19 September, 2023
$~15
*IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1374/2009
SIMPARK INFRASTRUCTURE PVT LTD ..... Plaintiff
Through: Mr. S.D. Singh, Mr. Kamla Prasad,
Mr. Siddharth Singh, Advs.
versus
DLF LIMITED & ANR. ..... Defendant
Through: Mr. Sanjiv Bahl, Mr. Kishan Rawat,
Mr. Rajan Narain, Advs. for D-1.
Mr. Arjun Pant, Adv. for D-2.
(Evidence recorded from 2.30 P.M. to 3:50 P.M. - 4 pages)
CORAM:
JOINT REGISTRAR (JUDICIAL) MS. TYAGITA SINGH, (DHJS)
ORDER
% 19.09.2023 Matter is taken up through physical hearing as well as video conferencing Reader of this Court is on leave and JJA has been provided by the Establishment Branch.
PW-1 Sh. Raghav Das Mundhra recalled for cross-examination, partly cross-examined but further cross-examination is deferred due to paucity of time.
Be fixed for further cross-examination on 20.09.2023 at 2.30 P.M. TYAGITA SINGH, (DHJS), JOINT REGISTRAR (JUDICIAL) SEPTEMBER 19, 2023/sm This is a digitally signed order.
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