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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2)(b) in The Bihar and Orissa Places of Pilgrimage Act, 1920

(b)authorise any other person to exercise the above powers between the hours of 6 a.m. and 9 p.m.;