Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188] [Entire Act] State of West Bengal - Subsection Section 188(2) in The West Bengal Motor Vehicles Rules, 1989 (2)Save in the case of a trailer being used for the carriage of troops or police no person other than the attendant required by rule 310 of these rules shall be carried on a trailer.
