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Gauhati High Court

Indrajit Chakma vs The Union Of India And 6 Ors on 4 September, 2021

Bench: Sudhanshu Dhulia, Manash Ranjan Pathak

                                                                  Page No.# 1/3

GAHC010105962021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : PIL/41/2021

         INDRAJIT CHAKMA
         S/O- LT. ARUN CHANDRA CHAKMA, PERMANENT R/O- BIJOYPUR-III, P.O.
         BORDUMSA, P.S. BORDUMSA, DIST.- CHANGLANG, ARUNACHAL
         PRADESH- 782122 AND PRESENTLY RESIDING AT H.NO. 14, JN BOROOAH
         LANE, JORPUKHURI, UZAN BAZAAR, GHY, ASSAM- 781001



         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REP. BY THE HONBLE SECRETARY, DEPTT. OF FOOD AND PUBLIC
         DISTRIBUTION, MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC
         DISTRIBUTION, KRISHI BHAWAN, NEW DELHI, PIN- 110001

         2:THE STATE OF ARUNACHAL PRADESH
          REP. BY THE COMM. AND SECY. TO THE GOVT. OF ARUNACHAL
         PRADESH
          FOOD AND CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPTT.
          SECRETARIAT
          ITANAGAR
         ARUNACHAL PRADESH
          PIN- 791111

         3:THE COMM. AND SECY. TO THE GOVT. OF ARUNACHAL PRADESH
          SOCIAL WELFARE DEPTT.
          SECRETARIAT
          ITANAGAR
         ARUNACHAL PRADESH
          PIN- 791111

         4:THE DY. COMMISSIONER
          CHANGLANG
          OFFICE OF THE DY. COMMISSIONER
                                                                 Page No.# 2/3

             MARGHERITA-CHANGLANG ROAD
             CHANGLANG
             ARUNACHAL PRADESH
             PIN- 792120

            5:THE DY. COMMISSIONER
             NAMSAI
             OFFICE OF THE DY. COMMISSIONER
             MINISTER MARKET
             NAMSAI ARUNACHAL PRADESH
             PIN- 792103

            6:THE DY. COMMISSIONER
             PAPUMPARE
             OFFICE OF THE DY. COMMISSIONER
            YUPIA
             ITANAGAR
            ARUNACHAL PRADESH
             PIN- 791110

            7:THE ARUNACHAL PRADESH STATE DISASTER MANAGEMENT
            AUTHORITY
             REP. BY ITS CHIEF EXECUTIVE OFFICER
             DIRECTORATE OF DISASTER MANAGEMENT
             DAYING ERING COLONY
             ITANAGAR
            ARUNACHAL PRADESH
             PIN- 79111

Advocate for the Petitioner   : MS. D GHOSH

Advocate for the Respondent : ASSTT.S.G.I.

-BEFORE-

HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE MANASH RANJAN PATHAK 04-09-2021 This matter is taken up through video conferencing.

Page No.# 3/3 Mr. A Chandran, learned Senior Government Advocate, Arunachal Pradesh seeks further three weeks' time to file counter affidavit.

Time granted.

List on 28.09.2021.

                 JUDGE                          CHIEF JUSTICE




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