Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Goa - Subsection Section 86(b) in The Goa, Daman and Diu Public Health Act, 1985 (b)except temporarily on occasions such as marriage and the like shall not cause or permit the tenement to be overcrowded:
