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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(e) in The Orissa Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008

(e)"Socially and Educationally Backward Classes" means Backward Classes as defined in Clause (a) of Section 2 of the Orissa State Commission for Backward Classes Act, 1993;