Delhi High Court - Orders
Ctvn Calcutta Television Network ... vs Cable News Network Inc on 15 October, 2025
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 135/2023 & CM APPL. 34305/2023, CM APPL.
34308/2023, CM APPL. 38815/2023
CTVN CALCUTTA TELEVISION NETWORK PRIVATE
LIMITED .....Appellant
Through: Ms. Prachi Mishra, Adv.
versus
CABLE NEWS NETWORK INC. .....Respondent
Through: Mr. Dhruv Anand & Ms. Nimrat
Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 15.10.2025
1. List on 23rd January 2026.
2. Order be uploaded on the website of this Court.
NITIN WASUDEO SAMBRE, J ANISH DAYAL, J OCTOBER 15, 2025/sm This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2025 at 22:24:11