Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Ctvn Calcutta Television Network ... vs Cable News Network Inc on 15 October, 2025

                          $~33
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         FAO(OS) (COMM) 135/2023 & CM APPL. 34305/2023, CM APPL.
                                    34308/2023, CM APPL. 38815/2023
                                    CTVN CALCUTTA TELEVISION NETWORK PRIVATE
                                    LIMITED                                                                                .....Appellant
                                                                  Through:            Ms. Prachi Mishra, Adv.

                                                                  versus

                                    CABLE NEWS NETWORK INC.               .....Respondent
                                                 Through: Mr. Dhruv Anand & Ms. Nimrat
                                                          Singh, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
                                    HON'BLE MR. JUSTICE ANISH DAYAL
                                                                  ORDER

% 15.10.2025

1. List on 23rd January 2026.

2. Order be uploaded on the website of this Court.

NITIN WASUDEO SAMBRE, J ANISH DAYAL, J OCTOBER 15, 2025/sm This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2025 at 22:24:11