Section 324 in Rajasthan Panchayati Raj Rules, 1996
324. Grant of copies.
(1)If upon search under Rule 322, the relevant register, book, file or record is found, and it is decided by head of-office to grant copies or extracts from the same, the applicant will deposit a copying fee at the rate of Rs. 2/- for every 200 words or part thereof and for the purpose of calculating the amount of such fee where figures have to be copied, five figures shall be taken as equivalent to one word.(2)For obtaining copies urgently, the copying fee should be charged at double the rate, specified in Sub-rule (1).
