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Supreme Court - Daily Orders

Mohammed Ilyas vs State Of Karnataka on 21 May, 2014

R
ITEM NO.4                       Court No.2              SECTION IIB

               S U P R E M E         C O U R T   O F    I N D I A
                                  RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Crl) No(s).4295/2014

(From the judgement and order dated 16/04/2014 in Criminal
Petition No. 1973/2014 of The HIGH COURT OF KARNATAKA AT
BANGALORE)

MOHAMMED ILYAS                                              Petitioner(s)

                      VERSUS

STATE OF KARNATAKA                                       Respondent(s)

(With appln(s) for anticipatory bail and exemption from filing
O.T.)

Date: 21/05/2014      This Petition was called on for hearing today.

CORAM :
            HON’BLE DR. JUSTICE B.S. CHAUHAN
            HON’BLE MR. JUSTICE A.K. SIKRI
                          (VACATION BENCH)

For Petitioner(s)         Mr.     Vijay Kumar Singh, Adv.
                          Mr.     Vishal Gera, Adv.
                          Mr.     Manoj K. Singh, Adv.
                          Mr.     Prem Prakash, Adv.

For Respondent(s)

              UPON hearing counsel the Court made the following
                                  O R D E R

The special leave petition is dismissed.

(DEEPAK MANSUKHANI) (M.S. NEGI) Court Master Assistant Registrar