Supreme Court - Daily Orders
Mohammed Ilyas vs State Of Karnataka on 21 May, 2014
R
ITEM NO.4 Court No.2 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).4295/2014
(From the judgement and order dated 16/04/2014 in Criminal
Petition No. 1973/2014 of The HIGH COURT OF KARNATAKA AT
BANGALORE)
MOHAMMED ILYAS Petitioner(s)
VERSUS
STATE OF KARNATAKA Respondent(s)
(With appln(s) for anticipatory bail and exemption from filing
O.T.)
Date: 21/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE A.K. SIKRI
(VACATION BENCH)
For Petitioner(s) Mr. Vijay Kumar Singh, Adv.
Mr. Vishal Gera, Adv.
Mr. Manoj K. Singh, Adv.
Mr. Prem Prakash, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(DEEPAK MANSUKHANI) (M.S. NEGI) Court Master Assistant Registrar