Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125] [Entire Act] State of Odisha - Subsection Section 125(4) in The Orissa Development Authorities Act, 1982 (4)All rules and regulations so made shall be published in the Gazette and shall come into force on the date of such publication.
