Himachal Pradesh High Court
State Of H.P. And Ors. vs . Bakshi Ram on 25 March, 2026
State of H.P. and Ors. Vs. Bakshi Ram .
Item No. D-10 CMP(M) No. 1812 of 2025 25.03.2026 Present: Ms. Priyanka Chauhan, Deputy Advocate General, for the applicants/State.
Ms. Kaushiky, Advocate, for the respondent.
Ms. Kaushiky, learned counsel, has put in appearance of on behalf of the respondent and seeks time to file reply to the application. rt List on 19.05.2026.
(G.S. Sandhawalia) Chief Justice (Bipin C. Negi) th 25 March, 2026 Judge (sushma) ::: Downloaded on - 30/03/2026 20:31:50 :::CIS