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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(4) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(4)Procedure for applying for Class "B" registration in respect of self educated practitioners as per sub-section (4) of section 20 of the Act shall be as follows
(i)a self educated practitioner desirous of obtaining Class "B" registration, under sub-section (4) of section 20 of the Act should be Higher Secondary (10+2) passed from State Board or the Central Board of Secondary Education or the Council for the Indian School Certificate Examination in any stream and should have at least 15 years of working experience in reputed and established Yoga and Naturopathy Centre recognized by the Yoga and Naturopathy Council, West Bengal and are not less than 35 years of age. He/she will submit an application in Form III along with copies of documentary evidence;
(ii)after verification of the details contained in the application including the documentary evidence submitted, the Council shall call eligible candidates for viva/oral and practical Examination of 100 marks;
(iii)successful candidates will be awarded a Class "B" registration on payment of prescribed fees, which will entitle them to private practice only.