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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(5)(f) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(f)ensure that the registers of buildings, land, furniture and equipment are maintained upto date and that stock checking is conducted in respect of equipments and other consumable materials in all offices, laboratories, colleges and institutions maintained by the University;