Karnataka High Court
A Thoyajaksha S/O. M Vadiraja Acharya vs State Of Karnataka on 21 July, 2020
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 21ST DAY OF JULY 2020
BEFORE
THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
W.P.Nos.108543-108547/2014 (S-RES)
& W.P.No.108548/2014
BETWEEN:
1. A. THOYAJAKSHA S/O. M VADIRAJA ACHARYA
AGE: 55 YEARS, WORKING AS FOREMAN
JSS K H KUBBUR INSTITUTE OF
ENGINEERING VIDYAGIRI, DHARWAD-580 004.
2. T.L.YOGANANDA S/O LATE LOKARAJ NAIDU
AGE: 47 YEARS, WORKING AS FOREMAN
T M A E SOCIETYS POLYTECHNIC
BELLARY ROAD, HOSPET, DIST: BELLARY-583201
3. VIJAYENDRA K BAGALAWADI
S/O. KRISHNA RAO V BAGALAWADI
AGE: 59 YEARS, WORKING AS FOREMAN
MARATA MANDAL POLYTECHNIC, BELGAUM -590 016.
4. S K RAM SHETTY S/O. KESHAVA SHETTY
AGE: 53 YEARS, WORKING AS FOREMAN
GOMATESH POLYTECHNIC BELGAUM-590 015
5. SHANKAR GURAPPA GULBAL,
S/O. GURAPPA GULBAL
AGE: 55 YEARS, WORKING AS FOREMAN
BVVS POLYTECHNIC, BAGALKOT-587101.
6. MRUTYUNJAY P HAMPIHOLI
AGE: 47 YEARS, WORKING AS FOREMAN
BVVS POLYTECHNIC, BAGALKOT-587 101.
.. PETITIONERS
(BY SRI.JAGADISH PATIL, ADV.)
2
AND:
1. STATE OF KARNATAKA
R/BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER EDUCATION
VIDHANA SOUDHA, BANGALORE-560001.
2. DIRECTOR OF TECHNICAL EDUCATION
DEPARTMENT OF TECHNICAL EDUCATION
PALACE ROAD, BANGALORE-560001.
3. J SS K H KUBBUR INSTITUTE OF ENGINEERING
VIDYAGIRI, DHARWAD -580004
R/BY ITS PRINCIPAL
4. T M A E SOCIETYS POLYTECHNIC
BELLARY ROAD, HOSPET-583101,
REPTD., BY ITS MANAGER.
5. MARATHA MANDAL POLYTECHNIC
BELGAUM -590016
R/BY ITS PRINCIPAL
6. GOMATESH POLYTECHNIC
BELGAUM -590016
R/BY ITS PRINCIPAL
7. BVVS POLYTECHNIC
BAGALKOT-587101
R/BY ITS PRINCIPAL
.. RESPONDENTS
(BY SRI.VINAYAK S.KULKARNI, AGA FOR R1 & R2,
R3 & R4 NOTICE DISPENSED WITH;
R5, R6 AND R7 ARE SERVED)
THESE PETITIONS ARE FILED UNDER ARTICLE 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECTING THE
RESPONDENTS 1 AND 2 TO CONSIDER THE CASES OF THE
PETITIONERS FOR PAYMENT OF AICTE PAY SCALES IN THE LIGHT OF
THE RECOMMENDATIONS BEARING NO.DTE/44/EST(1)B05-06
DTD:11.12.2006 AT VIDE ANNEXURE-L AND THE REPRESENTATIONS
DTD:12.12.2013 AT VIDE ANNEXURE-Z AND GRANT AICTE PAY
SCALES TO THE PETITIONERS FROM VARIOUS DATES OF THEIR
RESPECTIVE PROMOTIONS AS FOREMAN AND INSTRUCTOR IN THE
RESPONDENT INSTITUTIONS ALONG WITH INTEREST AT 12% PER
ANNUM FROM THE DATE THE AMOUNTS BECAME DUE TILL THE DATE
OF THE PAYMENT.
3
THESE PETITIONS COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioners has filed a memo seeking withdrawal of the writ petitions.
Memo is placed on record. Accordingly, the writ petitions are dismissed as withdrawn.
SD/-
JUDGE MBS/-