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Karnataka High Court

A Thoyajaksha S/O. M Vadiraja Acharya vs State Of Karnataka on 21 July, 2020

             IN THE HIGH COURT OF KARNATAKA
                     DHARWAD BENCH

           DATED THIS THE 21ST DAY OF JULY 2020

                           BEFORE

     THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM

            W.P.Nos.108543-108547/2014 (S-RES)
                   & W.P.No.108548/2014
BETWEEN:

1.    A. THOYAJAKSHA S/O. M VADIRAJA ACHARYA
      AGE: 55 YEARS, WORKING AS FOREMAN
      JSS K H KUBBUR INSTITUTE OF
      ENGINEERING VIDYAGIRI, DHARWAD-580 004.

2.    T.L.YOGANANDA S/O LATE LOKARAJ NAIDU
      AGE: 47 YEARS, WORKING AS FOREMAN
      T M A E SOCIETYS POLYTECHNIC
      BELLARY ROAD, HOSPET, DIST: BELLARY-583201

3.    VIJAYENDRA K BAGALAWADI
      S/O. KRISHNA RAO V BAGALAWADI
      AGE: 59 YEARS, WORKING AS FOREMAN
      MARATA MANDAL POLYTECHNIC, BELGAUM -590 016.

4.    S K RAM SHETTY S/O. KESHAVA SHETTY
      AGE: 53 YEARS, WORKING AS FOREMAN
      GOMATESH POLYTECHNIC BELGAUM-590 015

5.    SHANKAR GURAPPA GULBAL,
      S/O. GURAPPA GULBAL
      AGE: 55 YEARS, WORKING AS FOREMAN
      BVVS POLYTECHNIC, BAGALKOT-587101.

6.    MRUTYUNJAY P HAMPIHOLI
      AGE: 47 YEARS, WORKING AS FOREMAN
      BVVS POLYTECHNIC, BAGALKOT-587 101.

                                                .. PETITIONERS
(BY SRI.JAGADISH PATIL, ADV.)
                               2




AND:

1.     STATE OF KARNATAKA
       R/BY ITS PRINCIPAL SECRETARY
       DEPARTMENT OF HIGHER EDUCATION
       VIDHANA SOUDHA, BANGALORE-560001.
2.     DIRECTOR OF TECHNICAL EDUCATION
       DEPARTMENT OF TECHNICAL EDUCATION
       PALACE ROAD, BANGALORE-560001.

3.     J SS K H KUBBUR INSTITUTE OF ENGINEERING
       VIDYAGIRI, DHARWAD -580004
       R/BY ITS PRINCIPAL

4.     T M A E SOCIETYS POLYTECHNIC
       BELLARY ROAD, HOSPET-583101,
       REPTD., BY ITS MANAGER.
5.     MARATHA MANDAL POLYTECHNIC
       BELGAUM -590016
       R/BY ITS PRINCIPAL
6.     GOMATESH POLYTECHNIC
       BELGAUM -590016
       R/BY ITS PRINCIPAL
7.     BVVS POLYTECHNIC
       BAGALKOT-587101
       R/BY ITS PRINCIPAL
                                               .. RESPONDENTS
(BY SRI.VINAYAK S.KULKARNI, AGA FOR R1 & R2,
    R3 & R4 NOTICE DISPENSED WITH;
    R5, R6 AND R7 ARE SERVED)

      THESE PETITIONS ARE FILED UNDER ARTICLE 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECTING THE
RESPONDENTS 1 AND 2 TO CONSIDER THE CASES OF THE
PETITIONERS FOR PAYMENT OF AICTE PAY SCALES IN THE LIGHT OF
THE    RECOMMENDATIONS      BEARING   NO.DTE/44/EST(1)B05-06
DTD:11.12.2006 AT VIDE ANNEXURE-L AND THE REPRESENTATIONS
DTD:12.12.2013 AT VIDE ANNEXURE-Z AND GRANT AICTE PAY
SCALES TO THE PETITIONERS FROM VARIOUS DATES OF THEIR
RESPECTIVE PROMOTIONS AS FOREMAN AND INSTRUCTOR IN THE
RESPONDENT INSTITUTIONS ALONG WITH INTEREST AT 12% PER
ANNUM FROM THE DATE THE AMOUNTS BECAME DUE TILL THE DATE
OF THE PAYMENT.
                               3




     THESE PETITIONS COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:

                           ORDER

Learned counsel for the petitioners has filed a memo seeking withdrawal of the writ petitions.

Memo is placed on record. Accordingly, the writ petitions are dismissed as withdrawn.

SD/-

JUDGE MBS/-