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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of Telangana - Subsection

Section 56(4)(vi) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(vi)the institution and withdrawal of fellowships, scholarships, studentships, bursaries, medals and prizes and the conditions of award thereof, on recommendation of the Academic Council;