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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(f) in The Maharashtra Religious Endowments (Reconstruction on Resettlement Sites) Act, 1970

(f)"resettlement site" means the site provided or to be provided by the State Government for resettling persons who have been or will be displaced by the acquisition of lands for a project;