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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Andhra Pradesh - Subsection

Section 76(o) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(o)The provision and maintenance of such meters as may be required to measure the volume of any trade effluent being discharged from any trade premises in to Board sewers, and testing of such meters.