Bombay High Court
Vodafone Idea Ltd vs Centralised Processing Centre Income ... on 1 August, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
41. WPL 23909-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 23909 OF 2022
Vodafone Idea Ltd. ... Petitioner
Versus
Centralised Processing Centre
Income Tax Department and Ors. ... Respondents
******
Mr. Percy Pardiwalla, Senior Advocate with Mr. Madhur Agrawal and
Mr. Jitendra Singh for the Petitioner.
Mr. Akhileshwar Sharma, for the Respondents.
******
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 1st AUGUST, 2022 P.C. :-
1. Mr. Akhileshwar Sharma, learned Counsel for Respondents seeks time to file objections. Objections to be filed and an advance copy be served upon learned Counsel for Petitioner.
2. List on 29th August, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
2022.08.01 18:35:20 +0530 Nikita Gadgil 1/1