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[Cites 0, Cited by 0] [Section 182(3)] [Section 182] [Entire Act]

State of Goa - Subsection

Section 182(3)(b) in The Goa Panchayat Raj Act, 1994

(b)allow for a balance at the end of the year of not less than such sum or percentage of income as may from time to time be fixed by the Government either generally for all Panchayats or specially for any Panchayat;