Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 42 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

42. Licence required for filming.

- No person other than an Archaeological Officer or an officer authorised by him in this behalf shall undertake any filming operation at a protected monument or part thereof, except under, and in accordance with, the terms and conditions of a licence granted under rule 44.