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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(2)(iii) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(iii)the sponsor or its associate (s) has not less than five years experience in development of real estate or fund management in the real estate industry: