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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(3) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(3)The PAFM upto the end of a particular month and PAFY shall be computed in accordance with the following formula:
N|- PAFM or PAFY = 10000 x| ∑DCi/ {N x IC X (100 - AUX)}%|- i=1
Where,AUX=Normative auxiliary energy consumption in percentage.DCi = Average declared capacity (in ex-bus MW), for the ith day of the period i.e. the month or the year as the case may be, as certified by the concerned load dispatch centre after the day is over.IC = Installed Capacity (in MW) of the generating stationN= Number of days during the period.Note: - DCi and IC shall exclude the capacity of generating units not declared under commercial operation. In case of a change in IC during the concerned period, its average value shall be taken.