Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3)(g) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970

(g)A non-commissioned member of the anned force [or the Boarder Security Force] [Inserted by G.S.R. 15, Dated 17-6-75; published in Rajasthan Gazette Part IV(Ga)(I), Dated 20-6-75, p. 55.] who has rendered not less than 5 years service: