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[Cites 0, Cited by 0] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(2) in The Central Motor Vehicles Rules, 1989

(2)The braking system shall be of strength capable of stopping the vehicle within the distance specified in sub-rule (8) and of holding it at rest in all conditions and all such brakes at all time be properly connected and maintained in efficient condition.[* * *] [Proviso omitted by GSR 338(E), dated 26.3.1993 (w.e.f. 26.3.1993).]