Section 9 in Cyberabad (Metropolitan Area) Police Act, 2004
9. Power to give directions.
- The Government may, from time to time, give such directions not inconsistent with the provisions of the Act or the rules made thereunder to the Cyberabad [Commissionerate/s] [The word 'Commissionerate' substituted with the word 'Commissionerate/s' by Act No.14 of 2016.] as it may consider necessary for carrying out the purposes of this Act.
