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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Rajasthan - Subsection

Section 131(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)power trucks and tractors are equipped with effective brakes, head light and tail lamps and are maintained in good repair and working order;