Gujarat High Court
Kanjibhai vs Nanduben on 6 March, 2012
Author: Harsha Devani
Bench: Harsha Devani
Gujarat High Court Case Information System
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CRA/57/2012 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL
REVISION APPLICATION No. 57 of 2012
To
CIVIL
REVISION APPLICATION No. 66 of 2012
=========================================================
KANJIBHAI
BHAGWANJIBHAI PATEL - Applicant(s)
Versus
NANDUBEN
SHAMJIBHAI SORATHIYA THROUGH POA DHARMESH P TRIVEDI & 7 -
Opponent(s)
=========================================================
Appearance
:
MR
TATTVAM K PATEL for
Applicant(s) : 1,
NOTICE SERVED BY DS for Opponent(s) : 1 -
8.
=========================================================
CORAM
:
HONOURABLE
MS.JUSTICE HARSHA DEVANI
Date
: 06/03/2012
ORAL
ORDER
Heard Mr. Tattvam K. Patel, learned advocate for the applicant.
Despite service of notice, there is no appearance on behalf of the respondents. In the circumstances, issue Rule returnable on 2nd April 2012.
Interim relief granted earlier to continue till the final disposal of the revision application.
Direct service is permitted.
(HARSHA DEVANI,J.) Vahid Top