Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109] [Entire Act]

NCT Delhi - Subsection

Section 109(h) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(h)to prepare prisoners for muster and parades and to see that such prisoner comes to his proper place in proper dress and behaves well;