Himachal Pradesh High Court
Indu Sharma vs . State Of H.P. And Ors. on 30 May, 2025
Indu Sharma Vs. State of H.P. and Ors.
CWPOA No. 646 of 2019 30.05.2025 Present: Dr. Lalit K. Sharma, Advocate, for the petitioner.
Mr. Baldev Singh Negi, Additional Advocate General, for respondents No. 1 and 2/State. Name of respondent No. 3 stands deleted vide order dated 23.11.2009.
Mr. Adarsh K. Vashisht, Advocate, for respondent No. 4.
List on 31.07.2025.
( Satyen Vaidya ) Judge 30th May, 2025 (sushma)