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[Cites 0, Cited by 1] [Section 44(3)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(3)(a) in Motor Vehicles Act, 1939

(a)to co-ordinate and regulate the activities and policies of the Regional Transport Authorities, if any, of the [State] [Substituted for the words 'Province', 'Provincial' and 'Provincial Government' by A.L.O., 1950.];