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[Cites 0, Cited by 0] [Section 80A] [Entire Act]

State of Kerala - Subsection

Section 80A(1) in Kerala University Act, 1974

(1)It shall be the duty of a teacher or a member of the nonteaching staff of an affiliated college or an officer, teacher or other employee of the University to do any work in connection with an examination conducted by the University which is required by the competent officer or authority of the University to do.