Calcutta High Court (Appellete Side)
Nandigram Cooperative Marketing ... vs State Of West Bengal & Ors on 8 December, 2022
Author: Jay Sengupta
Bench: Jay Sengupta
60 08.12.2022
tbsr Ct. 39
WPA 22336 of 2022
Nandigram Cooperative Marketing Society Limited & Anr.
Vs. State of West Bengal & Ors. Mr. Arjun Ray Mukherjee Ms. Debapriya Mitra Mr. Joyjeev Medhi .....for the petitioners Mr. S. Bandopadhyay Mr. Arka Kumar Nag .....for the State Learned counsel appearing on behalf of the State prays for this week's time to file the report in question.
Let the report be filed on 12.12.2022. Exception, if any, be taken within 19.12.2022. Let this matter come up for hearing on 22.12.2022.
The undertaking given by the State earlier shall continue till 23.12.2022.
Urgent photostat certified copy of this order may be supplied to the parties expeditiously, if applied for.
(Jay Sengupta, J.)