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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(3)(b) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(b)at least one member shall be from amongst persons having specialised knowledge and practical experience of education of children with special needs;