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State of Madhya Pradesh - Section

Section 77 in The M.P. Farmers' Organisation Election Rules, 1999

77.

No meeting for the conduct of election of members specified in sub-section (2) of Section 8 of the Act, shall be held unless one-half of the number of members of the Project Committee who are entitled to vote at the election are present.[Chapter VI] [Inserted by Notification No. 32-1-99-5-XXXI-855, dated 26-4-2006.]