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Central Information Commission

Mr.Madan Mohan Tewari vs Cbdt on 8 June, 2011

                                  1


             Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama 
                     Place, New Delhi­110066
     Telefax:011­26180532 & 011­26107254 website­cic.gov.in

             Appeal : No. CIC/DS/A/2010/001913 

 Appellant                    :         Sh. Madan Mohan Tiwari, 
Lucknow           
Public Authority              :         O/o the CCIT(CCA), 
Kanpur
                              (ShriSant Prakash, ACCIT/CPIO 
- through
                              Videoconferencing) 

Date of Hearing               :          08 June 2011 
Date of Decision              :          08 June 2011

Facts:­ 

1. Shri   Madan   Mohan   Tewari   submitted   RTI  application   dated   10   August   2009   before   the   CPIO,  office   of   the   Chief   Commissioner   of   Income   Tax,   UP  (West)   Region,   Kanpur   seeking   information   regarding  details   of   month   wise   vacancies   for   the   period  January   2000   -   December   2001   considered   by   DPC   held  on   10   July   2001   for   promotion   of   stenographer   grade  III to stenographer grade II.

2. Vide   CPIO   order   dated   17   August   2009   appellant  was informed that the information in which manner, it  has been sought for, was not available in the office.  However   vacancy   position   for   the   recruitment   years  1999 - 2000 and 2000 - 01 was provided.

3. Applicant  preferred  appeal   dated  27 August  2009  before   the   first   appellate   authority.   Matter   was  decided   vide   FAA   order   dated   15   September   2009   by  concurring with the order of the CPIO.

4. Applicant   preferred   second   appeal   before   the  Commission.   The   matter   was   heard   today   through  videoconferencing.   Respondent   was   present   and   heard  from   Kanpur.   Appellant   presented   arguments   from  Lucknow.

Decision notice Appeal : No. CIC/DS/A/2010/001913   2

5. After   hearing   both   sides   Commission   directs  respondent   to   provide   information   as   to   whether   the  fact   that   they   were   26   vacancies   during   the  recruitment   year   2000   -   2001   was   put   up   before   the  members of the DPC at its meeting on 10 July 2001.

6.   Information as above to be provided within two  weeks of receipt of the order. 

(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) Under Secretary & Dy. Registrar   Copy to:­
 1. Sh. Madan Mohan Tiwari C­2128, Indira Nagar, Lucknow­226016
2. The CPIO M/o Finance, D/o Revenue O/o the Chief Commissioner of IT(CCA) UP West Region, Kanpur
3. The Appellate Authority M/o Finance, D/o Revenue O/o the Chief Commissioner of IT(CCA) UP West Region, Kanpur         Appeal : No. CIC/DS/A/2010/001913