Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

Sri T Gunashekar vs M/S Southern Batteries Pvt. Ltd on 5 May, 2016

Author: Anand Byrareddy

Bench: Anand Byrareddy

                           1

  IN THE HIGH COURT OF KARNATAKA AT BENGALURU
           DATED THIS THE 5TH DAY OF MAY 2016
                        BEFORE
       THE HON'BLE MR. JUSTICE ANAND BYRAREDDY
                  CRL.R.P.NO.653/2016

Between:

Sri.T.Gunashekar,
Aged about 43 years,
Proprietor,
Bicron Industrial Company,
Airport ITPL Road,
Marathahalli
Bengaluru - 560 043.                     ... Petitioner

(By Shri.Ram Singh.K, Advocate)

And:

M/s.Southern BatteriesPvt, Ltd,
#328, Bommasandra,
Jigani Link Road,
Bengaluru - 560 023.
Represented by its
General Manager,
Marketing -
Sri.A.K.Surendra.                       ... Respondent

     This Criminal Revision Petition is filed under
section 397 R/w 401 of Code of Criminal Procedure,
1973 by the advocate for the petitioner praying to set
aside the order dated 18.08.2015 passed by the III
additional District and S.J., Anekal, passed in Criminal
Appeal NO.5009/2015.
                               2

     This Criminal Revision Petition coming on for
orders this day, the Court made the following:

                         ORDER

The petitioner is permitted to withdraw the petition.

Accordingly, the petition is dismissed as withdrawn.

Sd/-

JUDGE RS/* CT-sm