Karnataka High Court
Sri T Gunashekar vs M/S Southern Batteries Pvt. Ltd on 5 May, 2016
Author: Anand Byrareddy
Bench: Anand Byrareddy
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 5TH DAY OF MAY 2016
BEFORE
THE HON'BLE MR. JUSTICE ANAND BYRAREDDY
CRL.R.P.NO.653/2016
Between:
Sri.T.Gunashekar,
Aged about 43 years,
Proprietor,
Bicron Industrial Company,
Airport ITPL Road,
Marathahalli
Bengaluru - 560 043. ... Petitioner
(By Shri.Ram Singh.K, Advocate)
And:
M/s.Southern BatteriesPvt, Ltd,
#328, Bommasandra,
Jigani Link Road,
Bengaluru - 560 023.
Represented by its
General Manager,
Marketing -
Sri.A.K.Surendra. ... Respondent
This Criminal Revision Petition is filed under
section 397 R/w 401 of Code of Criminal Procedure,
1973 by the advocate for the petitioner praying to set
aside the order dated 18.08.2015 passed by the III
additional District and S.J., Anekal, passed in Criminal
Appeal NO.5009/2015.
2
This Criminal Revision Petition coming on for
orders this day, the Court made the following:
ORDER
The petitioner is permitted to withdraw the petition.
Accordingly, the petition is dismissed as withdrawn.
Sd/-
JUDGE RS/* CT-sm