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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(1)(g) in Punjab Municipal Act, 1911

(g)[ all public streets, not being land owned by [Government] [Substituted by Punjab Act No. 3 of 1933.] and the pavements, stones and other materials, thereof, and also trees growing on and erections, materials, implements and things provided for such streets.]