Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Bihar - Subsection Section 81(4) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 (4)On such transfer, case file and records of the juvenile or child shall be sent along with the juvenile or child.
