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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(1)(a) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(a)the admission of students, the courses of study and the fees there for, the qualifications pertaining to degrees, diplomas, certificates and other courses, the conditions for the grant of fellowships, awards and the like;