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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(2)All carriers, carrying the mineral shall stop at the check post and proceed after having been cleared by the respective check post. The in charge of the check post shall make necessary endorsement on the first copy of the E-transit/transit pass and return immediately to the operator of such carrier and second copy of such E-transit/transit pass will be kept in records of the check post.